Sunday, 03, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Ram Pratap Tripathi And 35 Ors. vs U.O.I.Thr Ministry Of Finance ...
2019 Latest Caselaw 10 ALL

Citation : 2019 Latest Caselaw 10 ALL
Judgement Date : 22 February, 2019

Allahabad High Court
Ram Pratap Tripathi And 35 Ors. vs U.O.I.Thr Ministry Of Finance ... on 22 February, 2019
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 5144 of 2019
 
Petitioner :- Ram Pratap Tripathi And 35 Ors.
 
Respondent :- U.O.I.Thr Ministry Of Finance Deptt.Of Economic Affairs &Anr
 
Counsel for Petitioner :- Pawan Kishor Mishra,Akhilesh Kumar Mishra,Awadhesh Kr. Mishra,Vijay Kumar
 
Counsel for Respondent :- A.S.G.,Sanjeev Singh
 

 
Hon'ble Rajesh Singh Chauhan,J.

Heard Sri Vinod Kumar Singh, learned Senior Advocate assisted by Sri Akhilesh Kumar Mishra, Advocate for the petitioners.

Notice on behalf of opposite party No.1 has been accepted by the office of the learned Assistant Solicitor General of India, while Sri Abhinav N. Trivedi, Advocate has filed his Vakalatnama on behalf of opposite party No.2, the same is taken on record.

Let the counter affidavit be filed within a period of three weeks. Rejoinder affidavit, if any, may be filed within one week thereafter.

List this petition in the week commencing 25.03.2019 as fresh.

When the case is next listed, name of Sri Abhinav N. Trivedi, Advocate be printed in the cause list as counsel for the opposite parties.

Order Date :- 22.2.2019

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter