Citation : 2019 Latest Caselaw 6652 ALL
Judgement Date : 1 August, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- MATTERS UNDER ARTICLE 227 No. - 5820 of 2019 Petitioner :- Surya Mani And 2 Others Respondent :- Ram Dularey Counsel for Petitioner :- Paras Nath Singh Hon'ble Manoj Kumar Gupta,J.
The petitioners, who are defendants in Original Suit No.351 of 2011, have filed the instant petition seeking direction to the trial court to decide the application for temporary injunction expeditiously.
Having regard to the fact that the matter is pending since the year 2011, the instant petition is disposed of with direction to the trial court to decide the application for temporary injunction expeditiously without granting unnecessary adjournments to the parties.
(Manoj Kumar Gupta, J.)
Order Date :- 1.8.2019
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