Krishna Kumar Mishra @ Mantu ... vs State Of U.P.
2019 Latest Caselaw 3875 ALL

Citation : 2019 Latest Caselaw 3875 ALL
Judgement Date : 30 April, 2019

Allahabad High Court

Krishna Kumar Mishra @ Mantu ... vs State Of U.P. on 30 April, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 10253 of 2018
 

 
Applicant :- Krishna Kumar Mishra @ Mantu Mishra
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Dharmendra Pratap Singh,Rajesh Kumar Mishra,Sushil Shukla
 
Counsel for Opposite Party :- G.A.,Ajay Kumar Mishra,S B Mishra
 

 
Hon'ble Bachchoo Lal,J.

On the request of learned counsel for the applicant, list after ten days.

Order Date :- 30.4.2019

Masarrat

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