Citation : 2019 Latest Caselaw 3874 ALL
Judgement Date : 30 April, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 74 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 18170 of 2019 Applicant :- Tarkeshwar Tiwari Opposite Party :- State Of U.P. Counsel for Applicant :- Narendra Deo Shukla,Amit Kumar Tiwari,Vivek Shukla Counsel for Opposite Party :- G.A. Hon'ble Bachchoo Lal,J.
Learned A.G.A. prays for and is granted four weeks' time to file counter affidavit. Rejoinder affidavit, if any, be filed within one week thereafter.
List on 2.7.2019.
Order Date :- 30.4.2019
Masarrat
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