Sanjay Kumar Sharma vs State Of U.P. Thru Prin. Secy. Home ...
2019 Latest Caselaw 3841 ALL

Citation : 2019 Latest Caselaw 3841 ALL
Judgement Date : 30 April, 2019

Allahabad High Court

Sanjay Kumar Sharma vs State Of U.P. Thru Prin. Secy. Home ... on 30 April, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 9009 of 2019
 
Petitioner :- Sanjay Kumar Sharma
 
Respondent :- State Of U.P. Thru Prin. Secy. Home & Ors.
 
Counsel for Petitioner :- Birendra Kumar Yadav,Santosh Kr. Yadav "Warsi"
 
Counsel for Respondent :- C.S.C.,Abhishek Singh
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the parties, list this petition on 07.05.2019 within top ten cases.

Interim order, if any, to continue till the next date of listing.

Order Date :- 30.4.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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