Citation : 2019 Latest Caselaw 3825 ALL
Judgement Date : 30 April, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 80 Case :- CRIMINAL APPEAL No. - 1759 of 2019 Appellant :- Radha Devi And Another Respondent :- State Of U.P. Counsel for Appellant :- Ali Hasan,Istiyaq Ali Counsel for Respondent :- G.A.,Rajesh Kumar Singh Hon'ble Pradeep Kumar Srivastava,J.
As prayed, list in the week commencing 6th May, 2019 amongst top ten cases in the cause list.
Order Date :- 30.4.2019
RCT/-
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