Citation : 2019 Latest Caselaw 3824 ALL
Judgement Date : 30 April, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 80 Case :- CRIMINAL APPEAL No. - 2352 of 2019 Appellant :- Ram Vriksha Kushwaha Respondent :- State Of U.P. Counsel for Appellant :- Sahai Kant Kushwaha,Pawnesh Tiwari,Shashank Singh,Sunil Kumar Kushwaha Counsel for Respondent :- G.A. Hon'ble Pradeep Kumar Srivastava,J.
As prayed, list this case in the week commencing 22.7.2019.
Order Date :- 30.4.2019
RCT/-
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