Rajpal vs State Of U.P.
2019 Latest Caselaw 3820 ALL

Citation : 2019 Latest Caselaw 3820 ALL
Judgement Date : 30 April, 2019

Allahabad High Court

Rajpal vs State Of U.P. on 30 April, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 7685 of 2017
 

 
Appellant :- Rajpal
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Rajendra Kumar Yadav,Jai Singh Yadav,Ram Babu Sharma
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Learned A.G.A. prays for and is granted four weeks time to file counter affidavit.

List in the week commencing 15.7.2019 along with record of Criminal Appeal No. 1590 of 2018.

Order Date :- 30.4.2019

RCT/-

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