M/S Chhotey Lal Radhey Shyam ... vs Bharat Petroleum Corporation ...
2019 Latest Caselaw 3817 ALL

Citation : 2019 Latest Caselaw 3817 ALL
Judgement Date : 30 April, 2019

Allahabad High Court

M/S Chhotey Lal Radhey Shyam ... vs Bharat Petroleum Corporation ... on 30 April, 2019

Bench: Pankaj Mithal, Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - C No. - 56797 of 2011
 

 
Petitioner :- M/S Chhotey Lal Radhey Shyam Dealer B.P.C.L. And Others
 
Respondent :- Bharat Petroleum Corporation Ltd. And Others
 
Counsel for Petitioner :- Manu Khare, ,Nand Kishor Mishra
 
Counsel for Respondent :- Prakash Padia,Punit Agrawal,S.C.
 

 
Hon'ble Pankaj Mithal,J.

Hon'ble Prakash Padia,J.

List before another Bench in which one of us ( Hon'ble Prakash Padia, J.) is not a member.

Order Date :- 30.4.2019

Pramod Tripathi

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