Kishan Jamadar vs State Of U.P.
2019 Latest Caselaw 3816 ALL

Citation : 2019 Latest Caselaw 3816 ALL
Judgement Date : 30 April, 2019

Allahabad High Court

Kishan Jamadar vs State Of U.P. on 30 April, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 7535 of 2018
 

 
Appellant :- Kishan Jamadar
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Surendra Singh
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

As prayed, list after three weeks.

Interim bail order, if any, is extended till the next date of listing.

Order Date :- 30.4.2019

RCT/-

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