The Oriental Insurance Co Ltd vs Vinod Kumar Tiwari @ Romi Tiwari ...
2019 Latest Caselaw 3812 ALL

Citation : 2019 Latest Caselaw 3812 ALL
Judgement Date : 30 April, 2019

Allahabad High Court

The Oriental Insurance Co Ltd vs Vinod Kumar Tiwari @ Romi Tiwari ... on 30 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2087 of 2009
 

 
Appellant :- The Oriental Insurance Co Ltd
 
Respondent :- Vinod Kumar Tiwari @ Romi Tiwari And Others
 
Counsel for Appellant :- Arun Kumar Shukla
 
Counsel for Respondent :- Ram Singh,R.K. Porwal,Suresh Chandra Gupta
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 1.8.2019 along with First Appeal From Order No. 2453 of 2006 and First Appeal From Order No.2247 of 2006 alongwith paper book.

Order Date :- 30.4.2019

Mukesh

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