Ram Gopal Sharma vs Smt. Rama Sharma And Others
2019 Latest Caselaw 3807 ALL

Citation : 2019 Latest Caselaw 3807 ALL
Judgement Date : 30 April, 2019

Allahabad High Court

Ram Gopal Sharma vs Smt. Rama Sharma And Others on 30 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 420 of 2005
 

 
Appellant :- Ram Gopal Sharma
 
Respondent :- Smt. Rama Sharma And Others
 
Counsel for Appellant :- Ratnesh Kumar Pandey
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List in due course.

Order Date :- 30.4.2019

Mukesh

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