National Insurance Company Ltd. vs Satya Narain Keserwani And Others
2019 Latest Caselaw 3798 ALL

Citation : 2019 Latest Caselaw 3798 ALL
Judgement Date : 30 April, 2019

Allahabad High Court

National Insurance Company Ltd. vs Satya Narain Keserwani And Others on 30 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1394 of 2006
 

 
Appellant :- National Insurance Company Ltd.
 
Respondent :- Satya Narain Keserwani And Others
 
Counsel for Appellant :- Komal Mehrotra
 
Counsel for Respondent :- Ram Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Call for record of the Court below so as to reach this Court on or before 1.8.2019.

List on 1.8.2019.

Order Date :- 30.4.2019

Mukesh

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