Kamla Devi vs Smt. Shakuntala Devi And Another
2019 Latest Caselaw 3792 ALL

Citation : 2019 Latest Caselaw 3792 ALL
Judgement Date : 30 April, 2019

Allahabad High Court

Kamla Devi vs Smt. Shakuntala Devi And Another on 30 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3183 of 2004
 

 
Appellant :- Kamla Devi
 
Respondent :- Smt. Shakuntala Devi And Another
 
Counsel for Appellant :- Ram Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 17.5.2019 for final disposal.

Order Date :- 30.4.2019

Mukesh

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