Smt. Uma Devi And Others vs Santosh Kumar And Others
2019 Latest Caselaw 3788 ALL

Citation : 2019 Latest Caselaw 3788 ALL
Judgement Date : 30 April, 2019

Allahabad High Court

Smt. Uma Devi And Others vs Santosh Kumar And Others on 30 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1768 of 2005
 

 
Appellant :- Smt. Uma Devi And Others
 
Respondent :- Santosh Kumar And Others
 
Counsel for Appellant :- R.K. Porwal
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Though notices was sent to the respondent no. 1, 2 and 3, none have appeared.

List on 17.5.2019 for final disposal.

If the learned counsel for appellant wishes, he may give an advance copy to the counsel who normally appears on behalf of New India Insurance Company Limited..

Order Date :- 30.4.2019

Mukesh

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