Gramin Kisan Sahkari Samiti Ltd. ... vs General Manager National ...
2019 Latest Caselaw 3725 ALL

Citation : 2019 Latest Caselaw 3725 ALL
Judgement Date : 29 April, 2019

Allahabad High Court

Gramin Kisan Sahkari Samiti Ltd. ... vs General Manager National ... on 29 April, 2019

Bench: Shashi Kant Gupta, Pankaj Bhatia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - C No. - 14846 of 2019
 

 
Petitioner :- Gramin Kisan Sahkari Samiti Ltd. And Another
 
Respondent :- General Manager National Consumer Cooperative Federation And 4 Others
 
Counsel for Petitioner :- Suresh Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Pankaj Bhatia,J.

Put up this matter as fresh on 16.5.2019.

Order Date :- 29.4.2019

MLK

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