Omwati And Others vs State Of U.P. And Others
2019 Latest Caselaw 3723 ALL

Citation : 2019 Latest Caselaw 3723 ALL
Judgement Date : 29 April, 2019

Allahabad High Court

Omwati And Others vs State Of U.P. And Others on 29 April, 2019

Bench: Pankaj Mithal, Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - C No. - 11447 of 2011
 

 
Petitioner :- Omwati And Others
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Pankaj Kumar,Chetan Chatterjee,J.J. Munir
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pankaj Mithal,J.

Hon'ble Prakash Padia,J.

As prayed by learned counsel for the petitioners, two weeks' time is allowed to file rejoinder affidavit.

Order Date :- 29.4.2019

Pramod Tripathi

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