Rajesh Kumar Chaudhary vs Hindustan Petroleum Corporation ...
2019 Latest Caselaw 3722 ALL

Citation : 2019 Latest Caselaw 3722 ALL
Judgement Date : 29 April, 2019

Allahabad High Court

Rajesh Kumar Chaudhary vs Hindustan Petroleum Corporation ... on 29 April, 2019

Bench: Pankaj Mithal, Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - C No. - 5371 of 2012
 

 
Petitioner :- Rajesh Kumar Chaudhary
 
Respondent :- Hindustan Petroleum Corporation Ltd And Others
 
Counsel for Petitioner :- Ashwani K. Misra,Amarnath Tiwari,Ramendra Nath Tiwari,S.P. Vishwakarma
 
Counsel for Respondent :- Vikas Budhwar,S.C.,Vikas Budhwar
 

 
Hon'ble Pankaj Mithal,J.

Hon'ble Prakash Padia,J.

On the request of learned counsel for the petitioner, list on 15.5.2019 for final disposal.

Order Date :- 29.4.2019

Pramod Tripathi

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