Smt. Poonam Shukla vs State Of U.P. Thru Secy. And Others
2019 Latest Caselaw 3721 ALL

Citation : 2019 Latest Caselaw 3721 ALL
Judgement Date : 29 April, 2019

Allahabad High Court

Smt. Poonam Shukla vs State Of U.P. Thru Secy. And Others on 29 April, 2019

Bench: Pankaj Mithal, Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - C No. - 63027 of 2012
 

 
Petitioner :- Smt. Poonam Shukla
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Counsel for Petitioner :- Dhruva Narayan Mishra,Kaushlendra
 
Counsel for Respondent :- C.S.C.,Anuj Kumar (Addl.S.C.),Ashok Kumar Singh
 

 
Hon'ble Pankaj Mithal,J.

Hon'ble Prakash Padia,J.

Adjourned due to illness of Sri Kaushlendra, learned counsel for the petitioner.

Order Date :- 29.4.2019

Pramod Tripathi

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