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Rajveer Singh vs State Of U.P. And Others
2019 Latest Caselaw 3719 ALL

Citation : 2019 Latest Caselaw 3719 ALL
Judgement Date : 29 April, 2019

Allahabad High Court
Rajveer Singh vs State Of U.P. And Others on 29 April, 2019
Bench: Pankaj Mithal, Prakash Padia



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - C No. - 11681 of 2011
 

 
Petitioner :- Rajveer Singh
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Lal Prabhakar Singh
 
Counsel for Respondent :- C.S.C.,Shobhit Dube
 

 
Hon'ble Pankaj Mithal,J.

Hon'ble Prakash Padia,J.

Adjourned due to illness of Sri Lal Prabhakar Singh, learned counsel for the petitioner.

Order Date :- 29.4.2019

Pramod Tripathi

 

 

 
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