Munnu Singh vs State Of U.P.
2019 Latest Caselaw 3718 ALL

Citation : 2019 Latest Caselaw 3718 ALL
Judgement Date : 29 April, 2019

Allahabad High Court

Munnu Singh vs State Of U.P. on 29 April, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 7654 of 2018
 

 
Appellant :- Munnu Singh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Narendra Kumar Singh
 
Counsel for Respondent :- G.A.,Sunil Kumar Misra
 

 
Hon'ble Pradeep Kumar Srivastava,J.

As prayed, list in the week commencing 22.7.2019 along with connected case.

Order Date :- 29.4.2019

RCT/-

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