U.P. State Road Transport ... vs Smt. Saraswaidevi And Others
2019 Latest Caselaw 3708 ALL

Citation : 2019 Latest Caselaw 3708 ALL
Judgement Date : 29 April, 2019

Allahabad High Court

U.P. State Road Transport ... vs Smt. Saraswaidevi And Others on 29 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 615 of 1999
 

 
Appellant :- U.P. State Road Transport Corporation Gorakhpur
 
Respondent :- Smt. Saraswaidevi And Others
 
Counsel for Appellant :- Vivek Saran
 
Counsel for Respondent :- Piyush Mishra
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Piyush Mishra-Advocate has absented himself.

List on 20.5.2019.

Order Date :- 29.4.2019

Mukesh

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