The Oriental Insurance Co.Ltd. vs Smt.Laltesh Singhal And Others
2019 Latest Caselaw 3707 ALL

Citation : 2019 Latest Caselaw 3707 ALL
Judgement Date : 29 April, 2019

Allahabad High Court

The Oriental Insurance Co.Ltd. vs Smt.Laltesh Singhal And Others on 29 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 862 of 1999
 

 
Appellant :- The Oriental Insurance Co.Ltd.
 
Respondent :- Smt.Laltesh Singhal And Others
 
Counsel for Appellant :- Amaresh Sinha
 
Counsel for Respondent :- V.S. Chaudhary,Arvind Srivastava,Atul Dayal
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Called in revised. None present on behalf of respondent.

As a last chance to him, list on 8.7.2019.

Order Date :- 29.4.2019

Mukesh

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