National Insurance Co. Ltd. ... vs Sravan Singh And Others
2019 Latest Caselaw 3704 ALL

Citation : 2019 Latest Caselaw 3704 ALL
Judgement Date : 29 April, 2019

Allahabad High Court

National Insurance Co. Ltd. ... vs Sravan Singh And Others on 29 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 989 of 1995
 

 
Appellant :- National Insurance Co. Ltd. Allahabad
 
Respondent :- Sravan Singh And Others
 
Counsel for Appellant :- K.S. Amist
 
Counsel for Respondent :- ,Ashish Kumar Srivastava,Ashish Kumar Sriastava
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Counsel wants to appear on behalf of respondent. He may file his Vakalatnama in the Registry of this High Court.

List on 24.5.2019 along with paper book.

Order Date :- 29.4.2019

Mukesh

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