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Reliance General Insurance Co. ... vs Satish Singh And 2 Others
2019 Latest Caselaw 3697 ALL

Citation : 2019 Latest Caselaw 3697 ALL
Judgement Date : 29 April, 2019

Allahabad High Court
Reliance General Insurance Co. ... vs Satish Singh And 2 Others on 29 April, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 509 of 2019
 

 
Appellant :- Reliance General Insurance Co. Ltd. Ltd.
 
Respondent :- Satish Singh And 2 Others
 
Counsel for Appellant :- Rahul Sahai
 
Counsel for Respondent :- Pankaj Kumar Srivastava
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Certified copy of formal order may be filed on or before 15.5.2019.

Office to give regular number.

Admit.

Issue notice to the respondents

List on 15.5.2019.

Order Date :- 29.4.2019

Mukesh

 

 

 
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