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New India Assorance Company Ltd. vs Smt. Anshu Bali And Others
2019 Latest Caselaw 3692 ALL

Citation : 2019 Latest Caselaw 3692 ALL
Judgement Date : 29 April, 2019

Allahabad High Court
New India Assorance Company Ltd. vs Smt. Anshu Bali And Others on 29 April, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 363 of 1990
 

 
Appellant :- New India Assorance Company Ltd.
 
Respondent :- Smt. Anshu Bali And Others
 
Counsel for Appellant :- Poonam Srivastava,A.K. Banerjee
 
Counsel for Respondent :- Vivek Chaudhary
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

After elevation of Mrs. Poonam Srivastava and Mr.A.K. Banerjee, none has appeared for appellant.

Name of Sri K.S. Amist, Advocate has been wrongly shown for appellant though there is specific order of this Court that his name should not be shown.

Appeal is accordingly dismissed for want of prosecution.

Interim order, if any, stands vacated.

Order Date :- 29.4.2019

Mukesh

 

 

 
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