Hind Institute Of Medical ... vs Sundri And Another
2019 Latest Caselaw 3690 ALL

Citation : 2019 Latest Caselaw 3690 ALL
Judgement Date : 29 April, 2019

Allahabad High Court

Hind Institute Of Medical ... vs Sundri And Another on 29 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1113 of 2019
 

 
Appellant :- Hind Institute Of Medical Sciences
 
Respondent :- Sundri And Another
 
Counsel for Appellant :- Anupam Kulshreshtha
 
Counsel for Respondent :- Bhanu Bhushan Jauhari
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Deficit of 30% of the amount not deposited be deposited on or before 23rd May, 2019.

List on 24th May, 2019.

Order Date :- 29.4.2019

Mukesh

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