Rakshapal vs Amarwati And 4 Others
2019 Latest Caselaw 3680 ALL

Citation : 2019 Latest Caselaw 3680 ALL
Judgement Date : 29 April, 2019

Allahabad High Court

Rakshapal vs Amarwati And 4 Others on 29 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 502 of 2019
 

 
Appellant :- Rakshapal
 
Respondent :- Amarwati And 4 Others
 
Counsel for Appellant :- Santosh Kumar Yadav
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Office to supply the order dated 26.9.2019 as mentioned in para 2 of the supplementary affidavit.

List day after tomorrow i.e. 1.5.2019.

Order Date :- 29.4.2019

Mukesh

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