Citation : 2019 Latest Caselaw 3657 ALL
Judgement Date : 26 April, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 74 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 17427 of 2019 Applicant :- Salim Opposite Party :- State Of U.P. Counsel for Applicant :- Pooja Chaudhary Counsel for Opposite Party :- G.A. Hon'ble Bachchoo Lal,J.
On the request of Sri S.K. Tiwari holding brief of Pooja Chaudhary, learned counsel for the applicant, put up on 3.5.2019 as fresh.
Order Date :- 26.4.2019
Masarrat
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