Citation : 2019 Latest Caselaw 3656 ALL
Judgement Date : 26 April, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 74 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 17432 of 2019 Applicant :- Manoj Opposite Party :- State Of U.P. Counsel for Applicant :- Ram Raj Pandey Counsel for Opposite Party :- G.A. Hon'ble Bachchoo Lal,J.
Supplementary affidavit filed on behalf of the applicant, is taken on record.
Learned A.G.A. prays for and is granted four weeks' time to file counter affidavit. Rejoinder affidavit, if any, be filed within one week thereafter.
List on 2.7.2019.
Order Date :- 26.4.2019
Masarrat
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