Pankaj Rajbhar vs State Of U.P.
2019 Latest Caselaw 3649 ALL

Citation : 2019 Latest Caselaw 3649 ALL
Judgement Date : 26 April, 2019

Allahabad High Court

Pankaj Rajbhar vs State Of U.P. on 26 April, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 6933 of 2018
 

 
Appellant :- Pankaj Rajbhar
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Brij Lal Shukla
 
Counsel for Respondent :- G.A.,Yogesh Kumar Singh
 

 
Hon'ble Pradeep Kumar Srivastava,J.

On the request of learned A.G.A. three weeks and no more time is granted for filing counter affidavit.

As prayed, list this case on 20.5.2019.

Order Date :- 26.4.2019

RCT/-

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