Chhotku Singh vs State Of U.P.
2019 Latest Caselaw 3648 ALL

Citation : 2019 Latest Caselaw 3648 ALL
Judgement Date : 26 April, 2019

Allahabad High Court

Chhotku Singh vs State Of U.P. on 26 April, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 6897 of 2018
 

 
Appellant :- Chhotku Singh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Balendra Kumar Singh
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Counter affidavits filed today by learned A.G.A. in Criminal Appeal Nos. 6729 of 2018 and 6883 of 2018 are taken on record.

As prayed, list this case in the week commencing 08.7.2019 amongst top ten cases along with connected appeals.

Order Date :- 26.4.2019

RCT/-

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