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Vijay Tripathi vs State Of U.P.
2019 Latest Caselaw 3642 ALL

Citation : 2019 Latest Caselaw 3642 ALL
Judgement Date : 26 April, 2019

Allahabad High Court
Vijay Tripathi vs State Of U.P. on 26 April, 2019
Bench: Pradeep Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 7251 of 2018
 

 
Appellant :- Vijay Tripathi
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Arun Kumar Shukla,Rahul Mishra
 
Counsel for Respondent :- G.A.,Rajeev Trivedi
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Counter affidavit filed today by learned A.G.A. is taken on record.

Today, there is an illness slip of Sri Rajeev Trivedi, learned counsel for the complainant.

As prayed, list in the week commencing 08.7.2019 amongst top ten cases along with connected cases.

Order Date :- 26.4.2019

RCT/-

 

 

 
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