Gaffar And Another vs State Of U.P.
2019 Latest Caselaw 3641 ALL

Citation : 2019 Latest Caselaw 3641 ALL
Judgement Date : 26 April, 2019

Allahabad High Court

Gaffar And Another vs State Of U.P. on 26 April, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 2075 of 2017
 

 
Appellant :- Gaffar And Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Vivek Dhaka
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

There is an illness slip of learned counsel for the appellant in connected case.

As prayed, list in the second week of July, 2019.

Order Date :- 26.4.2019

RCT/-

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