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Ram Akbal Bahadur Singh And 3 Ors. vs State Of U.P. Thru Prin.Secy. ...
2019 Latest Caselaw 3639 ALL

Citation : 2019 Latest Caselaw 3639 ALL
Judgement Date : 26 April, 2019

Allahabad High Court
Ram Akbal Bahadur Singh And 3 Ors. vs State Of U.P. Thru Prin.Secy. ... on 26 April, 2019
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 3765 of 2019
 
Petitioner :- Ram Akbal Bahadur Singh And 3 Ors.
 
Respondent :- State Of U.P. Thru Prin.Secy. Secondary Edu. Lucknow And Ors
 
Counsel for Petitioner :- Ravi Singh,Ravi Singh
 
Counsel for Respondent :- C.S.C.,Ajai Pratap Singh,Ajay Pratap Singh,Pratibha Singh,Puttan Singh
 

 
Hon'ble Rajesh Singh Chauhan,J.

Heard Sri Ravi Singh, learned counsel for the petitioners, Sri Ran Vijay Singh, learned Additional Chief Standing Counsel for the State-respondents and Sri Ajay Pratap Singh, learned counsel for the Authorized Controller.

Sri Ajay Pratap Singh, learned counsel has filed counter affidavit, today in the Court, the same is taken on record.

Sri Ravi Singh, learned counsel for the petitioners has filed rejoinder affidavit to the counter affidavit of respondent No.5, today in the Court, the same is also taken on record.

List/ put up this petition on Monday i.e. 29.04.2019. The case shall be taken up just after fresh cases.

Order Date :- 26.4.2019

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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