Dr. Arvind Kumar Parmar And 3 Ors. vs State Of U.P Thru Prin.Secy. ...
2019 Latest Caselaw 3629 ALL

Citation : 2019 Latest Caselaw 3629 ALL
Judgement Date : 26 April, 2019

Allahabad High Court

Dr. Arvind Kumar Parmar And 3 Ors. vs State Of U.P Thru Prin.Secy. ... on 26 April, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 5051 of 2018
 
Petitioner :- Dr. Arvind Kumar Parmar And 3 Ors.
 
Respondent :- State Of U.P Thru Prin.Secy. Higher Edu.Civil Sectt. & Ors.
 
Counsel for Petitioner :- Dr. V.K. Singh,Smt. Manisha Singh
 
Counsel for Respondent :- C.S.C
 

 
Hon'ble Rajesh Singh Chauhan,J.

Sri Ran Vijay Singh, learned Additional Chief Standing Counsel prays for and is granted two weeks' further time and no more to file the counter affidavit.

Rejoinder affidavit, if any, may be filed within a week thereafter.

List this petition in the week commencing 20.05.2019 within top ten cases.

Order Date :- 26.4.2019

Suresh/

[Rajesh Singh Chauhan,J.]

Download the LatestLaws.com Mobile App