Jai Kumar vs State Of U.P.
2019 Latest Caselaw 3628 ALL

Citation : 2019 Latest Caselaw 3628 ALL
Judgement Date : 26 April, 2019

Allahabad High Court

Jai Kumar vs State Of U.P. on 26 April, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 6573 of 2018
 

 
Appellant :- Jai Kumar
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Chandravir Singh Raghuvanshi,Vishal Singh
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

It has been pointed out by both the learned counsel for the parties that number of criminal appeal no. 6186 of 2018 has not been printed in the cause list along with connected appeals.

List and connect with Criminal Appeal Nos. 6573 of 2018 and 6186 of 2018 in the second week of July, 2019.

When the case is listed next, number of criminal appeal no. 6186 of 2018 be printed in the cause list along with connected appeal.

Order Date :- 26.4.2019

RCT/-

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