Surendra Pal Singh vs Ram Niwas Agrawal And Others
2019 Latest Caselaw 3622 ALL

Citation : 2019 Latest Caselaw 3622 ALL
Judgement Date : 26 April, 2019

Allahabad High Court

Surendra Pal Singh vs Ram Niwas Agrawal And Others on 26 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 222 of 1996
 

 
Appellant :- Surendra Pal Singh
 
Respondent :- Ram Niwas Agrawal And Others
 
Counsel for Appellant :- M.Jain
 
Counsel for Respondent :- ,Arun Kumar Shukla,Arun Kumar Shukla,Ramesh Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Madhav Jain-Advocate has sought adjournment on the ground of illness.

List on 15.5.2019.

Order Date :- 26.4.2019

Mukesh

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