Arvind Kumar vs U.P. Rajkiya Nirman Nigam Ltd. ...
2019 Latest Caselaw 3619 ALL

Citation : 2019 Latest Caselaw 3619 ALL
Judgement Date : 26 April, 2019

Allahabad High Court

Arvind Kumar vs U.P. Rajkiya Nirman Nigam Ltd. ... on 26 April, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 7456 of 2018
 
Petitioner :- Arvind Kumar
 
Respondent :- U.P. Rajkiya Nirman Nigam Ltd. Thru M.D. Lko. & Ors.
 
Counsel for Petitioner :- Apoorva Tewari,Prashast Puri
 
Counsel for Respondent :- Shishir Jsin
 

 
Hon'ble Rajesh Singh Chauhan,J.

This case has been listed in the supplementary list, but it could not be taken up due to paucity of time.

List/ put up on Monday i.e. 29.04.2019, at 2:15 p.m.

Learned counsel for the opposite parties shall produce the relevant records in terms of earlier order of this Court.

Order Date :- 26.4.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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