Moti Lal vs State Of U.P.
2019 Latest Caselaw 3608 ALL

Citation : 2019 Latest Caselaw 3608 ALL
Judgement Date : 26 April, 2019

Allahabad High Court

Moti Lal vs State Of U.P. on 26 April, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 7549 of 2018
 

 
Appellant :- Moti Lal
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Prashant Kumar Singh,Achal Singh
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Bail granted.

For orders, see my order of date passed in Criminal Appeal No. 7509 of 2018: Sunita Devi Vs. State of U.P.

Order Date :- 26.4.2019

RCT/-

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