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Sumri Deen vs Chakrapani Awasthi And Others
2019 Latest Caselaw 3607 ALL

Citation : 2019 Latest Caselaw 3607 ALL
Judgement Date : 26 April, 2019

Allahabad High Court
Sumri Deen vs Chakrapani Awasthi And Others on 26 April, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1207 of 2001
 

 
Appellant :- Sumri Deen
 
Respondent :- Chakrapani Awasthi And Others
 
Counsel for Appellant :- M.A.Qadeer
 
Counsel for Respondent :- C.B.Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List in due course.

Order Date :- 26.4.2019

Mukesh

 

 

 
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