Citation : 2019 Latest Caselaw 3604 ALL
Judgement Date : 26 April, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 3 Case :- FIRST APPEAL FROM ORDER No. - 3125 of 2009 Appellant :- Smt. Arti Devi And Others Respondent :- Sanjeev Dwivedi And Others Counsel for Appellant :- Arvind Srivastava,Ashok Kumar Singh,Gaurav Singh Counsel for Respondent :- Nripendra Mishra,Pankaj Rai,Vijay Kant Dwivedi Hon'ble Dr. Kaushal Jayendra Thaker,J.
List on 8.7.2019.
Order Date :- 26.4.2019
Mukesh
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!