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Smt. Meera Devi And Others vs Satish Kumar Wahia
2019 Latest Caselaw 3603 ALL

Citation : 2019 Latest Caselaw 3603 ALL
Judgement Date : 26 April, 2019

Allahabad High Court
Smt. Meera Devi And Others vs Satish Kumar Wahia on 26 April, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 264 of 1994
 

 
Appellant :- Smt. Meera Devi And Others
 
Respondent :- Satish Kumar Wahia
 
Counsel for Appellant :- A.K. Srivastava
 
Counsel for Respondent :- Madhav Jain
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Madhav Jain-Advocate has sought adjournment on the ground of illness.Sri A.K. Srivastava-Advocate is present.

List on 3.5.2019.

Order Date :- 26.4.2019

Mukesh

 

 

 
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