Charan Singh vs Smt. Kamlesh Devi
2019 Latest Caselaw 3602 ALL

Citation : 2019 Latest Caselaw 3602 ALL
Judgement Date : 26 April, 2019

Allahabad High Court

Charan Singh vs Smt. Kamlesh Devi on 26 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1235 of 2005
 

 
Appellant :- Charan Singh
 
Respondent :- Smt. Kamlesh Devi
 
Counsel for Appellant :- B.P. Verma
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Bhavesh Rai, Advocate has sought adjournment on the ground of illness.

List on 17.5.2019.

Order Date :- 26.4.2019

Mukesh

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