Smt. Ramwati And Another vs U.P.S.R.T.C.
2019 Latest Caselaw 3601 ALL

Citation : 2019 Latest Caselaw 3601 ALL
Judgement Date : 26 April, 2019

Allahabad High Court

Smt. Ramwati And Another vs U.P.S.R.T.C. on 26 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1258 of 1991
 

 
Appellant :- Smt. Ramwati and Another
 
Respondent :- U.P.S.R.T.C.
 
Counsel for Appellant :- R.K. Porwal
 
Counsel for Respondent :- S.C.,M.M.Sahai
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 6.5.2019.

Order Date :- 26.4.2019

Mukesh

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