United India Insurance Co. vs Smt.Neera Bhatnagar And Others
2019 Latest Caselaw 3600 ALL

Citation : 2019 Latest Caselaw 3600 ALL
Judgement Date : 26 April, 2019

Allahabad High Court

United India Insurance Co. vs Smt.Neera Bhatnagar And Others on 26 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 666 of 1990
 

 
Appellant :- United India Insurance Co.
 
Respondent :- Smt.Neera Bhatnagar And Others
 
Counsel for Appellant :- Kuldeep Shankar Amist,N. Bhatnagar
 
Counsel for Respondent :- Pramod Jain,Neera Bhatnagar,Sanjay Agrawal,V. Srivastava
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Office is directed to send the reminder to the Trial Court for sending the record.

List on 20.5.2019.

Order Date :- 26.4.2019

Mukesh

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