Citation : 2019 Latest Caselaw 3597 ALL
Judgement Date : 26 April, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 3 Case :- FIRST APPEAL FROM ORDER No. - 3222 of 2004 Appellant :- Smt. Patti Devi Alias Suman Tripathi And Another Respondent :- Sita Ram Gupta And Others Counsel for Appellant :- Vijay Kant Dwivedi,Anil Kumar Mishra,Raj Kumar Counsel for Respondent :- A.K. Jaiswal Hon'ble Dr. Kaushal Jayendra Thaker,J.
List on 3.7.2019.
Order Date :- 26.4.2019
Mukesh
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