M/S Insurance Co.Ltd. vs Sobaran Singh Kaushal And Others
2019 Latest Caselaw 3530 ALL

Citation : 2019 Latest Caselaw 3530 ALL
Judgement Date : 25 April, 2019

Allahabad High Court

M/S Insurance Co.Ltd. vs Sobaran Singh Kaushal And Others on 25 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 980 of 1992
 

 
Appellant :- M/S Insurance Co.Ltd.
 
Respondent :- Sobaran Singh Kaushal And Others
 
Counsel for Appellant :- K.S.Amist
 
Counsel for Respondent :- Rajeev Chaddha,Madhav Jain
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Rajeev Chaddha-Advocate has sought adjournment on the ground of illness.

List on 3.5.2019.

Order Date :- 25.4.2019

Mukesh

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