Dr. Keshav Kumar vs State Of U.P. Thru ...
2019 Latest Caselaw 3529 ALL

Citation : 2019 Latest Caselaw 3529 ALL
Judgement Date : 25 April, 2019

Allahabad High Court

Dr. Keshav Kumar vs State Of U.P. Thru ... on 25 April, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 10559 of 2019
 
Petitioner :- Dr. Keshav Kumar
 
Respondent :- State Of U.P. Thru Prin.Secy.Medical Edu. Lucknow And Ors.
 
Counsel for Petitioner :- Dilip Mani,B.K. Tripathi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner, list this petition on 01.05.2019.

Since the learned Additional Chief Standing Counsel has apprised the Court that instructions in the matter have been received, therefore, the photocopy of the instructions may be provided to the learned counsel for the petitioner.

Order Date :- 25.4.2019

Suresh/

[Rajesh Singh Chauhan,J.]

Download the LatestLaws.com Mobile App