Smt. Sharanjit Kaur And Others vs Sukhwinder Singh And Others
2019 Latest Caselaw 3510 ALL

Citation : 2019 Latest Caselaw 3510 ALL
Judgement Date : 25 April, 2019

Allahabad High Court

Smt. Sharanjit Kaur And Others vs Sukhwinder Singh And Others on 25 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 417 of 1991
 

 
Appellant :- Smt. Sharanjit Kaur And Others
 
Respondent :- Sukhwinder Singh And Others
 
Counsel for Appellant :- M.D. Singh,Amit Kumar Singh,P.M.N.Singh
 
Counsel for Respondent :- Y.M. Sahai,Ajai Singh,B.D. Misra,J.N. Singh,Manoj,S.K. Saxena,S.P. Srivastava,V.M.Sahai
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Steps have been taken. None appears for owner.

Await for service.

As a last chance to owner, list on 15.5.2019.

Order Date :- 25.4.2019

Mukesh

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